Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(5)(iv) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(iv)Change of accommodation to permanent persons on deputation to CSIR, ICAR and CRRI, New Delhi