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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar Dresser Cadre Rules, 2014

(1)For direct recruitment to the posts of basic category, minimum educational qualification shall be pass in inter mediated (with Physics, Chemistry, Biology and English) and to pass in certificate Course from a Government recognized institution, will be compulsory.*[(2) For Direct recruitment in the Dresser Cadre, minimum age-limit shall be 18 years and maximum age limit shall be the same as may be determined reservation, category-wise by the Government from time to time. 01 August of the concerned years shall be deemed to be the cut-of Date for determination of Age.]* ^^2 ifj/kkid laoxZ esa lh/kh HkrhZ ds fy, U;wure vk;q lhek 18 o"kZ gksxh vkSj vf/kdre vk;q lhek ogha gksxh tks ljdkj }kjk le; le; ij] vkj{k.k dksfVokj] fofuf'pr dh tk,A lacaf/kr o"kZ dhA yh vxLr mez ds vo/kkj.kkFkZ] dV vkWQ M+sV ekuk tk;sxkA**