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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2)(f) in The Jammu and Kashmir Fire Force Act, 1967

(f)nothing in the [Jammu and Kashmir Arbitration Act, Samvat 2002] [Now the Jammu and Kashmir Arbitration and Cancellation Act, 1997.], shall apply to arbitrations under this section.