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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ii) in The Post Office Savings Certificates Rules, 1960

(ii)"Banking Company" means a banking company as defined in section 5 of the Banking Companies Banking Companies Act, 1949 (10 of 1949), and includes the State Bank of India and other banking institution notified under section 51 of the said Act;