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C.I.T Gulbarga vs P.J.Kumar(D) Tr.Lrs. on 22 January, 2015

     ITEM NO.12                         REGISTRAR COURT. 1                 SECTION IIIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MR. SURAJIT DEY

     Petition(s) for Special Leave to Appeal (C)                  No(s).
     17132-17133/2011


     C.I.T GULBARGA & ANR                                               Petitioner(s)

                                                   VERSUS

     P.J.KUMAR(D) TR.LRS.& ANR                                          Respondent(s)

     (with appln. (s) for c/delay in filing slp)


     Date : 22/01/2015 These petitions were called on for hearing today.



     For Petitioner(s)
                                        Mr S.K.Sabharwal, Adv.
                                        Mr. B. V. Balaram Das,Adv.

     For Respondent(s)
                                        Ms Shruti Iyer, Adv.
                                        Mr. Senthil Jagadeesan,Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Despite last opportunity granted to the Ld. Counsel for the petitioner but the fresh and complete address in respect of respondent No.1 has not been furnished.

List before the Hon'ble Judge in Chamber for further directions.

The Ld. Counsel for respondent no.2 is at liberty to Signature Not Verified file counter affidavit within four weeks.

(SURAJIT DEY) Registrar