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Bombay High Court

Praphull Kaluram Shivale And Anr vs The Tahsildar, Shiruru, Pune And Ors on 7 September, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                                 Board Sr.No.:-29

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9263 OF 2022

 Praphull Kaluram Shivale And Anr                         ....PETITIONER
             V/S
 The Tahsildar, Shiruru, Pune And Ors                   ....RESPONDENT

Mr. P. B. Shah i/b Mr. Kayval P. Shah for Petitioner Ms. K. N. Solunke, AGP for State CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 7th September, 2023 P.C. :

S. O. to 14/09/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 07/09/2023 ::: Downloaded on - 08/09/2023 10:03:04 :::