Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 13] [Entire Act] Union of India - Subsection Section 13(1) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969 (1)The Central Government may, after consultation with the Reserve Bank, make a scheme for carrying out the provisions of this Act.
