Karnataka High Court
The Commissioner Of Income Tax vs M/S Hutchison Essar South Ltd on 2 July, 2010
Bench: N.K.Patil, B.V.Nagarathna
IN11flEHHHiCOURT(fl*KARNATAKA.BANGALORE
DATED THIS THE 2ND DAY 01? JULY.' 2-:}'1+éf--«_VJ'u
PRESENT
THE HON'BLE MR. JU$1iI(;13: N_--.':{;' "ai=.§,'r;i}"
Ami,
THE HUMBLE MRS. .rU-sfrxclir-B.VV*.NAGA;'§A$H2riA
MIsc.CvL.N0s.23§"7§és &_237*7'?/éooéz;
BETWEEN:
1 . THE CQMMISS1OI$iER"GF INCOME TAX
NO.59, HM? B'H.r.wAN':.' .4 ' «
WI FLOOR, BELLA;f{1?_, ~ '
GANGANAGAR - _ "
BANGALORE=560032. ; ~
2 THE INESOME fiI5FI(§:1ER (TBS)
'V~'ARD%__i':6(:,11 """ "
rNo'.59_, HM"? BHAVAN
4371* FLOQR~,. _BE'1:1,A_RY ROAD
GANGANAGAR '
BANG.ALoRg:&:.6a:'032.
(1=:yv.:éjr,{;jLj1=;/i' V SESHACHALA, ADV. }
APPELLANTS
[Cmnmom IN 'Bo'rH mI$e:.c.x/Lg]
A.../
AND:
M/S HEETCHISON ESSAR SOUTB LTD
'PR1-EST IGE BLUE CHIP'
GROUND FLOOR BLOCK - I
N0.9, HOSUR ROAD,
BANGALORE.
Rxafiownmr " 'V
[;gmnciN":'.w igo1.Hitm:sc.--acvt.s:]
Misc.Cvl No.23'?'?6/09 is fileé. U556'; of igirfiitatiprxyt
Act, R/W. Section 151 of CPC r/éw 'Section..a260+A--;_c'>f
I.'E'.Act, praying to condone: -the delay in."i"iiAin_g t_l'i1eA
recalling aPD1ication. x '~
Misc,Cvi No.23777_{o9 is-"'niéc£"'Lrt/s 1A5'iv--..CE5(3 R/w
Section 260~A of th(;., :i'-T -'Act.V'"t'a_'._f'e:cal1 the order
dt.6/2/09. =
These Mi§ct.Cvl_s. (;:_'a'1i;zVi'I1Vg CV)r:ic-:Vi's on this (iay,
N.K. PATIL J, r;1aci'§;-:1z«a. £p11%-wing':
is filed to condone the
cleiay oft V"--da;}Vfs..fi1ing the appeai ané
V Misc1,§Cvi.JNo..'i3'7.?'7}()9V'is fiied for recalling the tnrder
aama 6.§.:20f"o9;._.
2. viearnefi counsel for the appallants.
T I1.1.=t.1*ie light of the statements made in paragraphs
jE'~f--o';2. Gand 3 of t affidavit filed along with
Mise.Cvi.No.237'76/99. the deiay in fiiing the appeal is
condoned and the said M1sc.CVI. is allowed to
Condition that the appeilants shall deposit a st1__I:1'i"of.'
{Rupees Five Hundred Only] towards cost.
Court Legal Services Committee,
dated 6 / 2 / 2009 stands restored.
4. For the reasons': 2 of the
Affidavit filed dd appiicatlorl.
Misc.Cv1.No.23?:?/ the order dated
6.2.20094' V' Sd/-3 HEDGE I; ddddd sa/.; JUDGE