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Union of India - Section

Section 55A in Patent Rules, 2003

55A. [ Filing of notice of opposition. [Substituted by S.O. 1418(E), dated 28.12.2004, for Rules 55 to 57 (w.e.f. 1.1.2005). ]

- The notice of opposition to be given under ][sub-section (2) of section 25] [ Substituted by S.O. 657(E), dated 5.5.2006, for " sub-Section (3) of Section 25" (w.e.f. 5.5.2006).][shall be made in Form 7 and sent to the Controller in duplicate at the appropriate office.