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Delhi High Court - Orders

Seagull Laboratories I Pvt Ltd vs Union Of India & Anr on 27 November, 2024

Author: Manmohan

Bench: Tushar Rao Gedela, Manmohan

                                          $~33 to 74
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           W.P.(C) 8460/2023 & CM APPL. 32240/2023

                                                      SEAGULL LABORATORIES I PVT LTD        ..... Petitioner
                                                                  Through: Ms. Richa Kapoor, Ms. Kunal Anand,
                                                                           Mr. Harsh Gautam, Mr. Sandesh
                                                                           Kumar and Ms. Udipti Chopra,
                                                                           Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR                                                       ..... Respondents
                                                                                         Through:                Mr. Rakesh Kumar, CGSC with Mr.
                                                                                                                 Sunil and Mr. Rishav Dubey,
                                                                                                                 Advocates for R-1/UOI.
                                                                                                                 Mr.Vedansh Anand (GP)for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          (34)
                                          +    W.P.(C) 8519/2023 & CM APPLs.32435/2023 and 53000/2023
                                                      LABORATE PHARMCEUTICALS               ..... Petitioner
                                                                  Through: Mr. Rajshekhar Rao, Senior Advocate
                                                                           with Mr. Meher Anand, Mr.Siddharth
                                                                           Bambha, Mr. Anmol Bharti and
                                                                           Mr.Rohit Bohra, Advocates.
                                                                  versus

                                                      DRUGS CONTROLLER GENREAL OF INDIA ..... Respondent
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Rahul Kumar Sharma, Mr.Sunil
                                                                           and Mr.Vedash Kumar, GP for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with



                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 1 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:09
                                                                                                                  Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          (35)
                                          +    W.P.(C) 8557/2023 & CM APPL.32551/2023
                                                      M/S LABORATORIES GRIFFON PVT. LTD. THROUGH ITS
                                                      DIRECTOR MR. NELSON LOPES & ANR.         ..... Petitioners
                                                                    Through: Mr. Vaibhav Tomar, Mr. Prabhjot
                                                                             Singh Dhillon and Mr. Yash Punjabi,
                                                                             Advocates.

                                                                                         versus

                                                      UNION OF INDIA AND ANR.                  ..... Respondents
                                                                    Through: Mr.Rakesh Kumar, CGSC with
                                                                              Mr.Vedansh Anand (GP), Mr.Sunil,
                                                                              Mr.Sammon         Kumar          and
                                                                              Mr.Soumyadip             Chakraborty,
                                                                              Advocates and Mr.Vedansh Kumar,
                                                                              GP for UOI.
                                                                              Mr.Kirtiman Singh, CGSC with
                                                                              Mr.Waize Ali Noor, Mr. Moulik
                                                                              Khurana, Mr. Ranjeev Khatana and
                                                                              Mr. Varun Pratap Singh, Advocates
                                                                              for respondents.

                                          (36)
                                          +    W.P.(C) 8559/2023 & CM APPL.32555/2023
                                                      SHREYA LIFE SCIENCES
                                                      PVT. LTD. AND ANR.                                                           ..... Petitioners
                                                                     Through:                                    Mr.Aniket Gautam, Mr.Siddharth
                                                                                                                 Kurichh and Mr. Gaurav Mundra and
                                                                                                                 Ms. Smriti Poddar, Advocates.
                                                                                         versus




                                          W.P.(C) 8460/2023 & other connected matters                                                   Page 2 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:09
                                                       UNION OF INDIA AND ANR.             ..... Respondents
                                                                    Through: Mr.Rakesh Kumar, CGSC with
                                                                              Mr.Sunil and Mr.Vedash Kumar, GP
                                                                              for UOI.
                                                                              Mr.Kirtiman Singh, CGSC with
                                                                              Mr.Waize Ali Noor, Mr. Moulik
                                                                              Khurana, Mr. Ranjeev Khatana and
                                                                              Mr. Varun Pratap Singh, Advocates
                                                                              for respondents.

                                          (37)
                                          +    W.P.(C) 8576/2023 & CM APPL32599/2023
                                                      MANKIND PHARMA LIMITED                ..... Petitioner
                                                                  Through: Mr. R.Jawahar Lal and Ms. Meghna,
                                                                           Advocates.

                                                                                         versus

                                                      UNION OF INDIA AND ANR                   ..... Respondents
                                                                    Through: Mr. Rakesh Kumar, CGSC with Mr.
                                                                             Sunil and Mr. Rishav Dubey,
                                                                             Advocates for R-1/UOI.
                                                                             Mr.Kirtiman Singh, CGSC with
                                                                             Mr.Waize Ali Noor, Mr. Moulik
                                                                             Khurana, Mr. Ranjeev Khatana and
                                                                             Mr. Varun Pratap Singh, Advocates
                                                                             for respondents.
                                          (38)
                                          +    W.P.(C) 8587/2023 & CM APPLs.32627/2023 and 32938/2023

                                                      ALKEM LABORATORIES LTD                ..... Petitioner
                                                                  Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
                                                                           and Ms.Ankita Seth, Advocates.
                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                    ..... Respondents
                                                                    Through:                                     Ms.Arunima Dwivedi, CGSC with
                                                                                                                 Ms.Pinky Pawar and Mr.Aakash



                                          W.P.(C) 8460/2023 & other connected matters                                                Page 3 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:09
                                                                                                                  Pathak, Advocates for UOI.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          (39)
                                          +    W.P.(C) 8593/2023 & CM APPL.32648/2023
                                                      LUPIN LIMITED & ANR.                                                  ..... Petitioner
                                                                    Through:                                     Mr. Ajay Bhargava, Mr. Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.
                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                    Through:                                     Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                          (40)
                                          +    W.P.(C) 8596/2023
                                                      DR REDDYS LABORATORIES LTD THROUGH AUTHORIZED
                                                      REPRESENTATIVE MR M V NARASIMHAM & ANR.
                                                                                         ..... Petitioners
                                                                   Through: Ms. Neelima Tripathi, Sr. Advocate
                                                                            with Mr. Apoorv P.Tripathi, Mr.
                                                                            Sanam Tripathi, Ms. Anjali Kaushik,
                                                                            Mr. Apaan Mittal and Ms. Ragvi
                                                                            Rawat, Advocates.




                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 4 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                          versus

                                                      UNION OF INDIA THROUGH THE SECRETARY & ANR.
                                                                                        ..... Respondents
                                                                    Through: Mr.Rakesh Kumar, CGSC with
                                                                             Mr.Sunil and Mr.Vedash Kumar, GP
                                                                             for UOI.
                                                                             Mr.Kirtiman Singh, CGSC with
                                                                             Mr.Waize Ali Noor, Mr. Moulik
                                                                             Khurana, Mr. Ranjeev Khatana and
                                                                             Mr. Varun Pratap Singh, Advocates
                                                                             for respondents.
                                          (41)
                                          +    W.P.(C) 8598/2023 & CM APPL.32657/2023
                                                      INTAS PHARMACEUTICALS LIMITED ..... Petitioner
                                                                                         Through:                Mr. Ajay Bhargava, Mr. Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                 ..... Respondents
                                                                                         Through:                Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                          (42)
                                          +    W.P.(C) 8600/2023 & CM APPL.32661/2023
                                                      INTAS PHARMACEUTICALS LIMITED ..... Petitioner
                                                                                         Through:                Mr. Ajay Bhargava, Mr. Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.



                                          W.P.(C) 8460/2023 & other connected matters                                                    Page 5 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                          versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                    Through:                                     Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          (43)
                                          +    W.P.(C) 8607/2023 & CM APPL.32674/2023

                                                      INTAS PHARMACEUTICALS LIMITED                                          ..... Petitioner
                                                                                         Through:                Mr. Ajay Bhargava, Mr. Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                 ..... Respondents
                                                                                         Through:                Mr.Vineet Dhanda, Advocate for
                                                                                                                 UOI.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                     Page 6 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (44)
                                          +    W.P.(C) 8608/2023 & CM APPL.32676/2023
                                                      ALKEM LABORATORIES LTD          ..... Petitioner
                                                                  Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
                                                                           and Ms.Ankita Seth, Advocates.

                                                                                         Versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                    Through:                                     Mr.Rakesh Kumar, CGSC with Mr.
                                                                                                                 Pinky Pawar, Mr. Aakash pathak,
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          (45)
                                          +    W.P.(C) 8609/2023 & CM APPL.32678/2023
                                                      ALKEM LABORATORIES LTD          ..... Petitioner
                                                                  Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
                                                                           and Ms.Ankita Seth, Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                    Through:                                     Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 7 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (46)

                                          +           W.P.(C) 8618/2023 & CM APPLs.32712/2023 and 44196/2023
                                                      ABBOTT HEALTHCARE PRIVATE LIMITED..... Petitioner
                                                                                         Through:                Mr. Ajay Bhargava, Mr. Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                   ..... Respondents
                                                                    Through:                                     Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.

                                          (47)
                                          +    W.P.(C) 8660/2023 & CM APPLs.32834-32835/2023
                                                      CIPLA LIMITED & ANR.                                                  ..... Petitioners
                                                                    Through:                                     Ms. Archana Sahadeva, Advocate.
                                                                                         versus
                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                   Page 8 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (48)
                                          +    W.P.(C) 8674/2023 & CM APPLs.32856-32857/2023

                                                      J D PHARMA & ANR.                                                      ..... Petitioners
                                                                    Through:                                     Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus
                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr. Kirtiman Singh, CGSC with Mr.
                                                                           Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Tarveen Singh Nanda, Advocate,
                                                                           Govt. Pleader

                                          (49)
                                          +    W.P.(C) 8675/2023 & CM APPLs.32858-32859/2023
                                                      VENUS LABS & ANR.                                                      ..... Petitioners
                                                                   Through:                                      Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 9 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (50)
                                          +    W.P.(C) 8678/2023 & CM APPLs.32864-32865/2023
                                                      SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
                                                                                        ..... Petitioners
                                                                  Through: Mr. Sanjay Kumar and Ms. Archana
                                                                           Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                         .... Respondents
                                                                  Through: Mr.Vineet Dhanda, CGSC for R-1.
                                                                           Mr. Kirtiman Singh, CGSC with Mr.
                                                                           Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                          (51)
                                          +    W.P.(C) 8680/2023 & CM APPLs.32868-32869/2023
                                                      HORIZON BIOCEUTICALS PVT. LTD. & ANR
                                                                                        ...... Petitioners
                                                                   Through: Mr. Sanjay Kumar and Ms. Archana
                                                                            Sahadeva, Advocates.
                                                                   versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.
                                                                           Mr.Tarveen Singh Nanda, GP for
                                                                           UOI.




                                          W.P.(C) 8460/2023 & other connected matters                                      Page 10 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (52)
                                          +    W.P.(C) 8682/2023 & CM APPLs.32872-32873/2023
                                                      CIPLA LIMITED & ANR.                                                        ..... Petitioners
                                                                    Through:                                     Ms. Archana Sahadeva, Advocate.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.
                                                                           Mr. Kirtiman Singh, CGSC with Mr.
                                                                           Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr. Tarveen Singh Nanda, G. P. for
                                                                           UOI.

                                          (53)
                                          +           W.P.(C) 8721/2023 & CM APPLs.32980-32981/2023
                                                      ALKEM LABORATORIES LTD          ..... Petitioner
                                                                  Through: Mr.Sagar Chandra, Mr.Shubhie Wahi
                                                                           and Ms.Ankita Seth, Advocates.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                                         Through:                Ms.Arunima Dwivedi, CGSC with
                                                                                                                 Ms.Pinky Pawar and Mr.Aakash
                                                                                                                 Pathak, Advocates for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                     Page 11 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                                                  Mr.Rakesh Kumar, CGSC         with
                                                                                                                 Mr.Sunil, Advocate for UOI.
                                          (54)
                                          +    W.P.(C) 8726/2023 & CM APPLs.32988-32989/2023
                                                      APTUS PHARMA PRIVATE LIMITED & ANR
                                                                                     ...... Petitioners
                                                                                         Through:                Mr.Sanjay Kumar, Advocate with
                                                                                                                 Ms.Archana Sahadeva, Advocates

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Vineet Dhanda, Advocate for
                                                                           UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.

                                          (55)
                                          +    W.P.(C) 8728/2023 & CM APPLs.32991-32992/2023
                                                      SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
                                                                                        ..... Petitioners
                                                                  Through: Mr. Sanjay Kumar and Ms. Archana
                                                                           Sahadeva, Advocates.
                                                                  versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr.Vineet Dhanda, Advocate for
                                                                           UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik



                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 12 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                                                  Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                          (56)
                                          +    W.P.(C) 8730/2023 & CM APPLs.32993-32994/2023
                                                      CIPLA LIMITED & ANR.                                                  ..... Petitioners
                                                                    Through:                                     Ms. Archana Sahadeva, Advocate.

                                                                                         versus
                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Vineet Dhanda, CGSC for R-1.
                                          (57)

                                          +           W.P.(C) 8731/2023 & CM APPLs.32995-32996/2023
                                                      CIPLA LIMITED & ANR.                                                  ..... Petitioners
                                                                                         Through:                Ms. Archana Sahadeva, Advocate

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                     ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP.
                                                                           Mr.Vineet Dhanda, Advocate for UOI
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and




                                          W.P.(C) 8460/2023 & other connected matters                                                      Page 13 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                                                  Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                          (58)
                                          +    W.P.(C) 8732/2023 & CM APPLs.32997-32998/2023
                                                      OZONE PHARMACEUTICALS LIMITED & ANR...... Petitioners
                                                                  Through: Mr. Sanjay Kumar and Ms. Archana
                                                                           Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                            ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.

                                          (59)
                                          +    W.P.(C) 8747/2023 & CM APPLs.33020-33021/2023

                                                      SKYMAP PHARMACEUTICALS PVT. LTD. & ANR.
                                                                                      ..... Petitioners
                                                                  Through: Mr. Sanjay Kumar and Ms. Archana
                                                                           Sahadeva, Advocates.

                                                                                         Versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                     ..... Respondents
                                                                  Through: Mr.Vineet Dhanda, Advocate for
                                                                           UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and



                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 14 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                                                  Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                          (60)
                                          +    W.P.(C) 8751/2023 & CM APPLs.33030-33031/2023
                                                      WINGS PHARMACEUTICALS PVT. LTD                                             ..... Petitioner
                                                                                         Through:                Mr.Siddharth Bambha, Mr. Anmol
                                                                                                                 Bharti   and   Mr.Rohit  Bohra,
                                                                                                                 Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
                                                                                             ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Vineet Dhanda, Advocate for UOI

                                          (61)
                                          +    W.P.(C) 8752/2023 & CM APPLs.33032-33033/2023

                                                      WINGS PHARMACEUTICALS PVT. LTD ..... Petitioner
                                                                                         Through:                Mr.Siddharth Bambha, Mr. Anmol
                                                                                                                 Bharti   and   Mr.Rohit  Bohra,
                                                                                                                 Advocates.
                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
                                                                                                                            ..... Respondents
                                                                                         Through:                Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                                   Page 15 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (62)
                                          +    W.P.(C) 8914/2023 & CM APPLs.33740-33741/2023
                                                      DWD PHARMACEUTICALS LIMITED & ANR ...... Petitioners
                                                                 Through: Mr. Karan Bajaj, Mr. Rupin Bahl, and
                                                                          Ms.Aastha Arora, Advocates.
                                                                 versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA, & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr. Rakesh Kumar, CGSC with Mr.
                                                                           Sunil, Advocate for R-1/UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.

                                          (63)
                                          +    W.P.(C) 9025/2023 & CM APPLs.34369-34370/2023
                                                      AMERICAN VITAMINS INDIA PVT LTD ..... Petitioner
                                                                   Through: Mr.Siddharth Bambha, Mr. Anmol
                                                                            Bharti   and     Mr.Rohit  Bohra,
                                                                            Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil and Mr.Vedash Kumar, GP
                                                                           for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.




                                          W.P.(C) 8460/2023 & other connected matters                                      Page 16 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (64)
                                          +    W.P.(C) 9033/2023 & CM APPLs.34384-34385/2023
                                                      ASTRA LABS & ANR.                                                     ..... Petitioners
                                                                   Through:                                      Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                      ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.
                                                                           Mr.Deepak Tanwar,           GP with
                                                                           Mr.Rajdev        Kumar,     Mr.Amogh
                                                                           Samarnath          and      Mr.Shivam
                                                                           Shrwastav, Advocates
                                                                           Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.

                                          (65)
                                          +    W.P.(C) 9035/2023 & CM APPLs.34388-34389/2023
                                                      ACRON PHARMACEUTICALS & ANR. ..... Petitioners
                                                                  Through: Mr.Sanjay Kumar, Advocate with
                                                                           Ms.Archana Sahadeva, Advocates
                                                                  versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                        ..... Respondents
                                                                  Through: Mr.Anurag Ahluwalia, CGSC with
                                                                           Mr.Tarveen Singh Nanda, GP and
                                                                           Ms.Hridyanshi Sharma, Advocate for
                                                                           R-1&2.
                                                                           Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with



                                          W.P.(C) 8460/2023 & other connected matters                                                 Page 17 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                                                  Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                          (66)
                                          +    W.P.(C) 9165/2023 & CM APPLs.34832-34833/2023
                                                      ACRON PHARMACEUTICALS & ANR. ..... Petitioners
                                                                                         Through:                Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                  versus
                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                                                            ..... Respondents
                                                                                         Through:                Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Anurag Ahluwalia, CGSC with
                                                                                                                 Mr.Tarveen Singh Nanda, GP and
                                                                                                                 Ms. Hridyanshi Sharma, Advocate for
                                                                                                                 UOI.
                                          (67)
                                          +    W.P.(C) 9369/2023 & CM APPLs.35668-35669/2023
                                                      INTAS PHARMACEUTICALS LIMITED                                           ..... Petitioner
                                                                                         Through:                Mr. Ajay Bhargava, Mr. Mr.Aseem
                                                                                                                 Chaturvedi and Mr.Milind Jain,
                                                                                                                 Advocates.
                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                 ..... Respondents
                                                                    Through:                                     Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik



                                          W.P.(C) 8460/2023 & other connected matters                                                      Page 18 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                                                  Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil, Advocate for UOI.

                                          (68)
                                          +    W.P.(C) 9391/2023 & CM APPLs.35809-35810/2023

                                                      EXCEL LABS & ANR.                                                           ..... Petitioners
                                                                    Through:                                     Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                       ..... Respondents
                                                                  Through: Mr.Vineet Dhanda, Advocate for
                                                                           UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Ms.Vidhi Jain, Mr.Waize Ali Noor,
                                                                           Mr.Rishi Kant Singh, Advocates for
                                                                           UOI.
                                          (69)
                                          +    W.P.(C) 9433/2023 & CM APPLs.36015-36016/2023

                                                      AELIX PHARMA & ANR.                                                         ..... Petitioners
                                                                   Through:                                      Mr. Sanjay Kumar and Ms. Archana
                                                                                                                 Sahadeva, Advocates.
                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                            ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.



                                          W.P.(C) 8460/2023 & other connected matters                                                  Page 19 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (70)
                                          +           W.P.(C) 10466/2023 & CM APPLs.40575-40576/2023
                                                      NAVNIDHI LIFESCIENCES PRIVATE LIMITED & ANR.
                                                                                              ..... Petitioners
                                                                    Through: Mr. Sanjay Kumar and Ms. Archana
                                                                             Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                            ..... Respondents
                                                                  Through: Mr.Rakesh Kumar, CGSC with
                                                                           Mr.Sunil, Advocate for UOI.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.

                                          (71)
                                          +    W.P.(C) 10558/2023 & CM APPLs.41014-41015/2023

                                                      SOLITAIRE PHARMACIA PVT. LTD. & ANR ...... Petitioners
                                                                   Through: Mr. Sanjay Kumar and Ms. Archana
                                                                            Sahadeva, Advocates.

                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA & ANR.
                                                                                         ..... Respondents
                                                                  Through: Mr.Apoorv Kurup, and Mr. Akhil
                                                                           Hasija, Advocates for R-2.
                                                                           Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.



                                          W.P.(C) 8460/2023 & other connected matters                                      Page 20 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                           (72)
                                          +    W.P.(C) 11228/2023 & CM APPLs.43714-43715/2023

                                                      DANISH HEALTHCARE PRIVATE LIMITED..... Petitioner
                                                                   Through: Mr. Gaurav Mishra, Advocate.

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                  ..... Respondents
                                                                    Through:                                     Ms.Manisha Agrawal Narain, CGSC
                                                                                                                 with Mr.Chandan Deep Singh,
                                                                                                                 Mr.Sandeep Singh Somaria and
                                                                                                                 Mr.Akhil Gupta, Advocates for UOI.
                                                                                                                 Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr. Varun Pratap Singh, Advocates
                                                                                                                 for respondents.
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.

                                          (73)
                                          +    W.P.(C) 12501/2023 &                                          CM APPLs.49352-49353/2023 and
                                               56368/2023

                                                      M/S LORANCE PHARMA                                                             ..... Petitioner
                                                                   Through:                                      Mr.Siddharth Bambha, Mr. Anmol
                                                                                                                 Bharti   and   Mr.Rohit      Bohra,
                                                                                                                 Advocates.
                                                                                         versus

                                                      DRUGS CONTROLLER GENERAL OF INDIA AND ANR.
                                                                                              ..... Respondents
                                                                  Through: Mr.Kirtiman Singh, CGSC with
                                                                           Mr.Waize Ali Noor, Mr. Moulik
                                                                           Khurana, Mr. Ranjeev Khatana and
                                                                           Mr. Varun Pratap Singh, Advocates
                                                                           for respondents.



                                          W.P.(C) 8460/2023 & other connected matters                                                    Page 21 of 22
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10
                                                                                                                  Mr.Rakesh Kumar, CGSC with Ms.
                                                                                                                 Archana Surve, G.P. and Mr.Sunil,
                                                                                                                 Advocate for UOI.
                                          74
                                          +           W.P.(C) 683/2024
                                                      SVIZERA HEALTH REMEDIES LLP            .....Petitioner
                                                                   Through: Mr. Amir Vaid, Advocate

                                                                                         versus

                                                      UNION OF INDIA & ANR.                                                        .....Respondents
                                                                    Through:                                     Mr.Kirtiman Singh, CGSC with
                                                                                                                 Mr.Waize Ali Noor, Mr. Moulik
                                                                                                                 Khurana, Mr. Ranjeev Khatana and
                                                                                                                 Mr.Rakesh Kumar, CGSC with
                                                                                                                 Mr.Sunil and Mr.Vedash Kumar, GP
                                                                                                                 for UOI.
                                                                                                                 Mr. Vivek Nagar, GP and Mr. Mohit
                                                                                                                 Auluck, Advocate for UOI.

                                          CORAM:
                                          HON'BLE THE CHIEF JUSTICE
                                          HON'BLE MR. JUSTICE TUSHAR RAO GEDELA

                                                                                         ORDER

% 27.11.2024

1. List on 17th March, 2025.

2. Interim order, if any, to continue.

MANMOHAN, CJ TUSHAR RAO GEDELA, J NOVEMBER 27, 2024 js W.P.(C) 8460/2023 & other connected matters Page 22 of 22 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2024 at 03:03:10