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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1)(iii) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(iii)search any person who is reasonably suspected of concealing about his person any article for which search should be made;