Bombay High Court
Kishor Tryambak Bhamare vs State Of Maharashtra Thru Secretary, ... on 3 April, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-212
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 115 OF 2023
Subhash Hulesing Bhamare ....PETITIONER
V/S
State Of Maharashtra Thr Its Secretary, Tribal....RESPONDENT
Development Dept. And Ors WITH WRIT PETITION NO. 13292 OF 2022 Kishor Tryambak Bhamare ....PETITIONER V/S State Of Maharashtra Thru Secretary, Tribal ....RESPONDENT Development Dept. And Anr CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 3rd April, 2023 P.C. :
Due to paucity of time, stand over to 16/06/2023. Interim order, if any, to continue till then.
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