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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(4) in The Maharashtra University of Health Sciences Act, 1998

(4)Where no provision is made by or under Statute for a President or Chairperson to preside over a meeting of any authority or body of the University or when the President or the Chairperson so provided for is absent and no provision is made for any other person to preside, the members present shall elect one person from amongst themselves to preside at the meeting.