Section 77(3) in Andhra Pradesh Co-Operative Societies Act, 1964
(3)The Registrar or the Government, as the case may be, may [suspend the decision or order] [Substituted by Andhra Pradesh Act No. 21 of 1985, w.e.f. 22.4.1985.] pending the exercise of his or their power under sub-section (1) in respect thereof.
