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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(d) in The Orissa Statistics and Economics Service Rules, 1979

(d)he must have-
(i)at least a second class Master's Degree in statistics or any of the following subjects with statistics as a special paper from any University or Institution recognized by Government : Economics, Applied Economics, Mathematics; and
(ii)such other general or special qualification, training or experience in any subject having a bearing on the processing and analysis of statistical data and economic intelligence as Government may specify.