Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85E(1)] [Section 85E] [Entire Act] Union of India - Subsection Section 85E(1)(a) in The Drugs and Cosmetics Rules, 1945 (a)a graduate in Science with Chemistry as one of the subjects with three years' experience in the manufacture of Homeopathic medicines; or