Delhi High Court - Orders
Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 17 November, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 109/2021
SUGESAN TRANSPORT PVT LTD
.....Petitioner
Through:
versus
CONTINENTAL ENGINEERING CORPORATION
.....Respondent
Through: Dr. Amit George, Mr. Kunal Kher,
Mr. Arjan Ajai Singh Chonker, Ms.
Rupam Jha, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 17.11.2025
List on 10.03.2026.
JASMEET SINGH, J
NOVEMBER 17, 2025
This is a digitally signed order.
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