Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 941] [Entire Act] State of Uttar Pradesh - Subsection Section 941(2) in Rules under the United Provinces Excise Act, 1910 (2)When taking stock at the end of each month the Inspector must comply with (a), (b) and (d) in clause (1).
