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Andhra Pradesh High Court - Amravati

Chaganti Anjaneyulu, Prakasam Dist Anr vs The Asst Commr, Prakasam Dist Anr on 10 October, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE : C.M.A.Nos.182, 129, 152, 159, 166, 167, 174, 176, 177, 178, 180, 181, 183, 320, 342, 345, 381, 606, 620, 733, 816, 827, 835 and 857 of 2017 PROCEEDIN SHEET Sl. Date ORDER OFFICE No. NOTE

05. 10.10.2022 SRS,J Heard, Sri V. Mallik, learned counsel for the appellant/s and Sri G. Ramana Rao, learned standing counsel for Endowments in part.

For continuation of arguments, list on 18.10.2022.

______ SRS,J ikn