Madhya Pradesh High Court
Vinod Paradhi vs The State Of Madhya Pradesh on 18 May, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 1509 of 2023
(VINOD PARADHI Vs THE STATE OF MADHYA PRADESH)
Dated : 18-05-2023
Shri Ravindra Kumar Bisen - Advocate for the applicant.
Shri Sourabh Soni - Panel Lawyer for the respondent-State.
List this case in the week commencing 12.06.2023 before the regular Bench.
(VIVEK AGARWAL) V. JUDGE pp Signature Not Verified SAN Digitally signed by PUSHPENDRA PATEL Date: 2023.05.22 19:05:24 IST