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Madhya Pradesh High Court

Vinod Paradhi vs The State Of Madhya Pradesh on 18 May, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                        1
                                                 IN THE HIGH COURT OF MADHYA PRADESH
                                                              AT JABALPUR
                                                                CRR No. 1509 of 2023
                                                       (VINOD PARADHI Vs THE STATE OF MADHYA PRADESH)

                                       Dated : 18-05-2023
                                            Shri Ravindra Kumar Bisen - Advocate for the applicant.

                                            Shri Sourabh Soni - Panel Lawyer for the respondent-State.

List this case in the week commencing 12.06.2023 before the regular Bench.

(VIVEK AGARWAL) V. JUDGE pp Signature Not Verified SAN Digitally signed by PUSHPENDRA PATEL Date: 2023.05.22 19:05:24 IST