Karnataka High Court
Shri. Dr. Shantamallappa Ashok vs The State Of Karnataka on 1 June, 2020
Author: P.B.Bajanthri
Bench: P. B. Bajanthri
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 01ST DAY OF JUNE, 2020
BEFORE
THE HON'BLE MR. JUSTICE P. B. BAJANTHRI
WRIT PETITION NO.36690 OF 2019 (GM - RES)
BETWEEN:
1. SHRI. DR. SHANTAMALLAPPA ASHOK
S/O LATE. SHANTHAMALLAPA,
AGED ABOUT 62 YEARS,
R/AT NO. 285, 2ND FLOOR,
15TH MAIN, RMV EXTENSION,
BENGALURU - 560 080.
2. SMT. S SAROJAMMA
W/O LATE. RANGAPPA,
AGED ABOUT 63 YEARS,
R/AT NO. 256, 15TH MAIN,
RMV EXTENSION,
BENGALURU - 560 080.
3. SHRI. DEEPAK JAGANATH
S/O. LATE. H JAGANATH,
AGED ABOUT 40 YEARS,
R/AT NO. 255, 15TH MAIN,
RMV EXTENSION,
BENGALURU - 560 080.
4. SHRI. RAM MANOHAR SHANTAVERI
S/O LATE SHANTAVERI
GOPALA GOWDA,
AGED ABOUT 51 YEARS,
R/AT NO. 283, 15TH MAIN,
2
RMV EXTENSION,
BENGALURU - 560 080
5. SMT. HARSHA SODHA
W/O. SANDIP SODHA,
AGED ABOUT 57 YEARS,
R/AT NO.257, 15TH MAIN,
RMV EXTENSION,
BENGALURU - 560 080.
6. SHRI. VIJAY SHANKAR
S/O. M. GOWDA,
AGED ABOUT 55 YEARS,
R/AT NO. 283, 2ND FLOOR,
15TH MAIN, RMV EXTENSION,
BENGALURU - 560 080.
7. SHRI. DHARMARAJ BALAGOPALAN
S/O. D. BALAGOPALAN,
AGED ABOUT 62 YEARS,
R/AT NO. 254, 15TH MAIN,
RMV EXTENSION,
BENGALURU - 560 080.
8. SHRI. VARUN JAGANATH
S/O JAGANATH,
AGED ABOUT 37 YEARS,
R/AT NO. 255, 1ST FLOOR,
15TH MAIN, RMV EXTENSION,
BENGALURU - 560 080.
9. SMT. JAHNAVI MOHAN
W/O. MOHAN,
AGED ABOUT 68 YEARS,
R/AT NO. 252, 15TH MAIN,
RMV EXTENSION,
BENGALURU - 560 080.
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10. SMT. SHWETHA
W/O. SRIKANTA PRAKASH,
AGED ABOUT 47 YEARS,
R/AT NO. 251, 15TH MAIN,
RMV EXTENSION,
BENGALURU - 560 080.
11. SHRI. ANAND RAMAIAH
S/O. RAMAIAH,
AGED ABOUT 49 YEARS,
R/AT NO. 288, 15TH MAIN,
RMV EXTENSION,
BENGALURU - 560 080.
12. SMT. A S NAGARATHNA
W/O. LATE. SHANTHAMALLAPPA,
AGED ABOUT 80 YEARS,
NO. 285,GROUND FLOOR,
15TH MAIN, RMV EXTENSION,
BENGALURU - 560 080.
13. SMT. SHAILAJA
W/O. LATE. DR. SWAMY,
AGED ABOUT 85 YEARS,
R/AT NO. 286, GROUND FLOOR,
15TH MAIN, RMV EXTENSION,
BENGALURU - 560 080.
14. SMT. JYOTHI M,
W/O. LATE. DR. A S MANJUNATH,
AGED ABOUT 57 YEARS,
NO. 285, GROUND FLOOR,
15TH MAIN, RMV EXTENSION,
BENGALURU - 560 080.
15. SHRI. RAJAY MODY
S/O. J G MODY,
AGED ABOUT 60 YEARS,
4
R/AT NO. 282,
15TH MAIN, RMV EXTENSION,
BENGALURU - 560 080. ...PETITIONERS
(BY SRI.AMSHUMAN M. A/W
SRI. SUSHEN B., ADVOCATES)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY THE
BLOCK EDUCATION OFFICER (BEO),
BENGALURU NORTH, 15TH CROSS,
MALLESHWARAM,
BENGALURU - 560 012.
2. THE STATE OF KARNATAKA
REPRESENTED BY THE
OFFICE OF THE JOINT
COMMISSIONER - WEST,
BRUHAT BENGALURU
MAHANAGARA PALIKE,
LG-34, SAMPIGE ROAD,
MALLESHWARAM,
BENGALURU - 560 003.
...RESPONDENTS
(BY SRI.M.SUBRAMANI, HCGP)
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED ORDER DATED 25.07.2019
(ANNEXURE - G) ISSUED BY THE R-1 IN FAVOUR OF
THE ZEE LEARN LTD., BY WAY OF A WRIT OF
CERTIORARI AND ETC.,
THIS WRIT PETITION COMING ON FOR
PRELIMINARY HEARING, THIS DAY, THE COURT MADE
THE FOLLOWING:-
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ORDER
The petitioners have questioned the validity of Annexure-B by which the State has passed an order in favour of Zee Learn Limited in respect of running Pre- primary School in the designated place.
2. During the pendency of the present petition, the said Institution is stated to have vacated the premises. Hence, the present petition does not survive for consideration.
3. Accordingly, the petition stands disposed of reserving liberty to the petitioner to approach appropriate forum in the event of concerned Institution commences Pre-primary School in the premises where permission is granted by the State.
Sd/-
JUDGE SB/MDS