Supreme Court - Daily Orders
Gaurav Gupta vs Radhika Gupta on 5 May, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
ITEM NO.52 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23655/2014
(Arising out of impugned final judgment and order dated 27/06/2014
in WP No. 780/2012 passed by the High Court Of Bombay At Goa)
GAURAV GUPTA Petitioner(s)
VERSUS
RADHIKA GUPTA Respondent(s)
(with interim relief and office report)
Date : 05/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Dayan Krishnan, Sr. Adv,
Mr. Y. Singh Deora, Adv.
Ms. Shreya Agrawal, Adv.
M/s Mitter & Mitter Co.,Adv.
For Respondent(s)
Mr. Rana Ranjit Singh,Adv.
Mr. Vivek Kumar Singh, Adv.
Mr. Sidharth Shankar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Special Leave Petition is dismissed.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.05.07 16:46:12 IST Reason: