Delhi High Court - Orders
The Mgmt.Of Esi Scheme vs Raj Bala on 22 February, 2023
$~7.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16809/2004 and C.M. No. 12426/2004 (stay)
THE MGMT.OF ESI SCHEME ..... Petitioner
Through: Ms. Sonam Anand and Mr. Yakesh
Anand, Advocates.
versus
RAJ BALA ..... Respondent
Through: Mr. Jawahar Raja, Ms. Meghna De,
Ms. L. Gangmei, Ms. Varsha Sharma
and Mr. Siddharth Sapra, Advocaes.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 22.02.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
The connected writ petitions being W.P.(C) 16739/2004 & 16813/2004 are listed in the category of „Regular Matters‟.
Learned counsel for the petitioner requested for hearing of the present writ petition alongwith the connected writ petitions.
At request, matter is adjourned. List the present petition alongwith the connected writ petitions in the category of 'Regular Matters' 'Part A'.
GAURANG KANTH, J FEBRUARY 22, 2023 kd Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:24.02.2023 16:16:19