Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(9) in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998 (9)The localities identified as 01, 02, 05 and 06 Classification in urban properties specified in the above note shall be noted in the column No.7
