Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(2) in Rajasthan Police Rules, 2008 (2)The Director General of Police shall be assisted by one or more Additional Directors General of Police, Inspectors General of Police, Deputy Inspectors General of Police and Superintendents of Police appointed by the State Government.
