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State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

17. Power Purchase Agreement.

- 17.1 The capacity intimated by the Mini Grid Operator to the Commission, the State Nodal Agency and the Distribution Licensee shall qualify for the PPA.
17.2For partial or entire sale of electricity generated from the MRES, the Mini Grid Operator shall enter into the PPA with the Distribution Licensee.