Calcutta High Court
Skipper Limited vs Biswajit Saha & Anr on 29 January, 2018
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
OD-2
ORDER SHEET
CS 35 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[COMMERCIAL DIVISION]
SKIPPER LIMITED
-VS-
BISWAJIT SAHA & ANR.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date: January 29, 2018.
Appearance:
Ms. Rajshree Kajaria, Adv.
...for the plaintiff The Court: Report of the learned Registrar, Original Side (in- charge) dated 25th January, 2018 furnished before this Court has been perused but it is not clear as to whether service has been effected upon defendant no.2 or not. Since the service has not yet been effected, learned counsel appearing for the plaintiff submits that she will take out a short application for causing substituted service. Let this matter appear on 15th February, 2018.
(SAHIDULLAH MUNSHI, J.) sp3