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Calcutta High Court

Skipper Limited vs Biswajit Saha & Anr on 29 January, 2018

Author: Sahidullah Munshi

Bench: Sahidullah Munshi

OD-2
                             ORDER SHEET

                             CS 35 of 2016

                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE

                       [COMMERCIAL DIVISION]


                           SKIPPER LIMITED
                                 -VS-
                        BISWAJIT SAHA & ANR.

BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI

Date: January 29, 2018.

Appearance:

Ms. Rajshree Kajaria, Adv.
...for the plaintiff The Court: Report of the learned Registrar, Original Side (in- charge) dated 25th January, 2018 furnished before this Court has been perused but it is not clear as to whether service has been effected upon defendant no.2 or not. Since the service has not yet been effected, learned counsel appearing for the plaintiff submits that she will take out a short application for causing substituted service. Let this matter appear on 15th February, 2018.
(SAHIDULLAH MUNSHI, J.) sp3