Delhi High Court - Orders
M/S Speedway Cargo Courier Services vs Commissioner Of Customs on 20 August, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 156/2022
M/S SPEEDWAY CARGO COURIER SERVICES
.....Appellant
Through: Mr. M. Salim, Adv.
versus
COMMISSIONER OF CUSTOMS
.....Respondent
Through: Ms. Anushree Narain, Standing
Counsel.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 20.08.2024 Since the Court was in the midst of an "End of Board" hearing, this matter could not be taken up today.
Consequently, list this matter on 18.10.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
AUGUST 20, 2024/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/08/2024 at 23:47:45