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Delhi High Court - Orders

M/S Speedway Cargo Courier Services vs Commissioner Of Customs on 20 August, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~63
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CUSAA 156/2022
                                       M/S SPEEDWAY CARGO COURIER SERVICES
                                                                              .....Appellant
                                                    Through: Mr. M. Salim, Adv.

                                                                            versus

                                       COMMISSIONER OF CUSTOMS
                                                                                                                    .....Respondent
                                                                            Through:                 Ms. Anushree Narain, Standing
                                                                                                     Counsel.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 20.08.2024 Since the Court was in the midst of an "End of Board" hearing, this matter could not be taken up today.

Consequently, list this matter on 18.10.2024.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

AUGUST 20, 2024/neha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/08/2024 at 23:47:45