Himachal Pradesh High Court
Sita Ram Sharma vs . State Of H.P. on 28 August, 2023
Author: Virender Singh
Bench: Virender Singh
Sita Ram Sharma Vs. State of H.P. .
Cr. MMO No.363 of 2023.
28.08.2023 Present: Mr. Neeraj Sharma & Mr. Hemant Kumar Thakur, Advocates, for the petitioner.
Mr. H.S. Rawat, Additional Advocate General, for respondent No.1.
of As prayed for, list on 11th September, 2023.
rt (Virender Singh)
Judge
August 28, 2023(ps)
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