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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(a) in Bolani Ores Limited (Acquisition of Shares) And Miscellaneous Provisions Act, 1978.

(a)having in his possession, custody or control any property forming part of the dissolved company wrongfully withholds such property from the Steel Authority of India; or