Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in THE DIRECT TAX VIVAD SE VISHWAS ACT, 2020 (1)The declaration referred to in section shall be filed by the declarant before the designated authority in such form and verified in such manner as may be prescribed.
