Bombay High Court
Vasanta S/O Janrao Gaoner vs Rajkanya W/O Manikrao Ughade on 26 June, 2019
Author: Z.A.Haq
Bench: Z.A. Haq
1 wp4298.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 4298/2019
Vasanta J. Gaoner
..VS..
Rajkanya M. Ughade
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri S.B. Solat, Advocate for the petitioner
CORAM : Z.A.HAQ, J.
DATED : 26/06/2019 Heard.
Issue notice to the respondent, returnable on 09/08/2019.
There shall be ad-interim order in terms of prayer clause (iii) until further orders.
JUDGE Ansari ::: Uploaded on - 26/06/2019 ::: Downloaded on - 27/06/2019 06:35:26 :::