Section 28(2)(xvii) in The Punjab Stamp Rules, 1934

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2)(xvii) in The Punjab Stamp Rules, 1934

(xvii)The vendor shall at all times have posted in a conspicuous place outside the place of vend, a sign-board bearing in English and [Punjabi] [Substituted for 'Urdu' by Punjab Notification No. G.S.R.30/C.A. 2/1899/S.74/Amd.(7)/2003, dated 25.6.2003.] characters -

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State of Punjab - Subsection

Section 28(2)(xvii) in The Punjab Stamp Rules, 1934