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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(1) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(1)If the consumer wishes to use electricity for a different purpose which fails in a different category and therefore different tariff, the consumer shall apply for the same in the prescribed form.