Section 2(1)(b) in The Indian Police Service (Appointment by Promotion) Regulations, 1955

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)'Cadre Post' means any of the posts specified as such in the regulations made under sub-rule (1) of rule 4 of the Cadre Rules;

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