Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 4 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

4.

The Chairman may receive a pay of Rs. 2,500 a month and each of the other Members may receive a pay of Rs. 1,750 a month :Provided that if the Chairman or members is in receipt of a service pension at the time of his appointment as Chairman or Member, or if he qualifies for a service pension at any time during his tenure as Chairman or Member, the pay fixed by this Regulation shall, with effect from the date on which he begins to draw the service pension, be reduced by an amount which shall be determined by the Governor but such amount of reduction shall in no case exceed the amount of the service pension.