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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Limited on 8 November, 2021

Author: Prakash Shrivastava

Bench: Prakash Shrivastava, I. P. Mukerji

ORDER
                              APO/8/2021
                                 WITH
                              AP/641/2016
                    IN THE HIGH COURT AT CALCUTTA
                     CIVIL APPELLATE JURISDICTION


                             SIKHA BASU
                               VERSUS
                     BMA WEALTH CREATORS LIMITED


  BEFORE:
  THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
    AND
  THE HON'BLE JUSTICE I. P. MUKERJI
  DATE : 8TH NOVEMBER, 2021.

                                                            APPEARANCE:

                                                Mr. Ayan Dutta, Advocate
                                              Mr. Abhijit Sarkar, Advocate
                                            Abhik Chitta Kundu, Advocate
                                                    ......for the appellant.

                                              Mr. Bikram Sarkar, Advocate
                                             Mr. Subhankar Das, Advocate
                                                   .....for the respondents.

The Court:- Mr. Bikram Sarkar for the respondent prays for short adjournment.

List on 22nd November 2021.

(PRAKASH SHRIVASTAVA, C.J.) (I. P. MUKERJI, J.) R.Bose / S.Kumar