Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 8 November, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava, I. P. Mukerji
ORDER
APO/8/2021
WITH
AP/641/2016
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
SIKHA BASU
VERSUS
BMA WEALTH CREATORS LIMITED
BEFORE:
THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
AND
THE HON'BLE JUSTICE I. P. MUKERJI
DATE : 8TH NOVEMBER, 2021.
APPEARANCE:
Mr. Ayan Dutta, Advocate
Mr. Abhijit Sarkar, Advocate
Abhik Chitta Kundu, Advocate
......for the appellant.
Mr. Bikram Sarkar, Advocate
Mr. Subhankar Das, Advocate
.....for the respondents.
The Court:- Mr. Bikram Sarkar for the respondent prays for short adjournment.
List on 22nd November 2021.
(PRAKASH SHRIVASTAVA, C.J.) (I. P. MUKERJI, J.) R.Bose / S.Kumar