Section 6(2)(i) in Bihar Land Mutation Rules, 2012

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State of Bihar - Subsection

Section 6(2)(i) in Bihar Land Mutation Rules, 2012

(i)Anchals notified for Online Mutation, mutation petitions will be submitted to the Anchal Adhikari online. Enquiry reports of Halka Karamchari and Revenue Officer with regard to such mutation petitions will be received through online mutation software. After perusal of such enquiry reports Circle Officer will pass his order through online mutation software and in such cases Digitally Signed correction slips in Form-xiv will be made available to the petitioners through online mutation software or petitioners will get Digitally signed such correction slips from the Anchal Office.

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State of Bihar - Subsection

Section 6(2)(i) in Bihar Land Mutation Rules, 2012