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[Cites 0, Cited by 0] [Section 343ZC(1)] [Section 343ZC] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343ZC(1)(b) in Andhra Pradesh Municipalities Act, 1965

(b)incurred by any association, or body of persons, or by any individual (other than the candidate or his election agent), aimed at promoting or procuring the election of the candidate concerned; and