Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Odisha - Subsection

Section 122(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)The Vice-Chairman may call for any records, and in writing, give direction to such officer for implementation of any provision of these Regulations.Part-XI General