Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(g) in The Tuticorin Port Trust (Licensing of Stevedores) Regulations, 2010

(g)Whenever casual workers are deployed, the stevedore should ensure that such worker are covered by the insurance policy;