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[Cites 0, Cited by 0] [Section 33(11)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(11)(b) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(b)The Board shall undertake a process of enquiry which shall include interviewing the prospective parents, verifying the documents and scrutiny reports.