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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(iv) in The Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016

(iv)certify that there are no disciplinary proceedings pending against me with the Board or [name of the insolvency professional agency he is a member of];