Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Rajasthan - Subsection Section 38(2)(f) in Rajasthan State Bus Terminal Development Authority Act, 2015 (f)the manner in which excess money of the Authority shall be invested, under section 20;