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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)The entry relating to the elector in the marked copy of the electoral roll shall be underlined in every case and where the elector is a female shall put a () mark also on the left-hand side of-the name of the female elector.