Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(1)(c) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012 (c)make such other temporary provisions for the purpose of removing any such difficulties as it may deem fit to be necessary or expedient: