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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(ff) in The Maharashtra University of Health Sciences Act, 1998

(ff)to provide for instruction and training in such branches of medicine and allied sciences, as may be considered suitable and to make provision for research and for the advertisement and dissemination of knowledge in Health Sciences, striving to maintain at all times highest possible standards of academic excellence;