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[Cites 0, Cited by 0] [Section 333(1)] [Section 333] [Entire Act]

Union of India - Subsection

Section 333(1)(c) in The Companies Act, 2013

(c)any other property which is not saleable or is not readily saleable by reason of the possessor thereof being bound either to the performance of any onerous act or to the payment of any sum of money; or