Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 47 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994 47. Special facility to women voters. - Special facilities in accordance with instruction, if any, issued by the Election Commission in that behalf, may be accorded to women electors.
