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State of Uttar Pradesh - Section
Section 5 in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982
5. Source of recruitment.
- Recruitment to the various categories of posts in the service shall be made from the following sources :| (i) | State Prohibition Officer, U. P. | By promotion through the Commission, fromamongst Deputy State Prohibition Officer and permanentProhibition and Social Uplift Officers who have put in minimum of5 years of service as Prohibition and Social Uplift Officers oron higher posts on the first day of July of the year in whichrecruitment is made : Provided that if no suitable officer isavailable for promotion the post may be filled by transfer of anofficer of the U. P. Civil Service Executive Branch. |
| (ii) | Deputy State Prohibition Officer | By promotion through the Commission from amongstpermanent Prohibition and Social Uplift Officers. |
| (iii) | Prohibition and Social Uplift Officer | (i) By direct requirement through theCommission; and |
| (ii) By promotion through the Commission fromamongst permanent Chief Prohibition Organisers ; | ||
| Provided that if suitable Chief ProhibitionOrganisers are not available in sufficient number the field ofeligibility may be extended to include permanent Prohibition andSocial Uplift Organisers who have put in at least 10 years'service on his post or on a higher post : | ||
| Provided further that the recruitment shall beso arranged that, as far as may be possible, 50 per cent postsare held by direct recruitment and the rest by promotions. |